Section 66 in Bihar Boilers Attendants' Rules, 1948
66. Penalties.
- The Owner of a boiler who works or permits or causes the boiler to be worked at any time in contravention of Rule 2 shall be punishable with fine which may extend to five hundred rupees and in the case of a continuing breach with a further fine which may extend to fifty rupees for everyday after the first during which the breach has continued, after having been ordered to rectify the same.
