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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Odisha - Subsection

Section 22(5) in The Orissa (State) Council for Child Welfare Rules, 1996

(5)The decisions of the Managing Committee shall be made by consensus. If voting is necessary and there is equality of votes on any occasion, the person presiding over the meeting shall have a casting vote.