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[Cites 0, Cited by 0] [Section 32B] [Entire Act]

State of Tamilnadu - Subsection

Section 32B(2) in Tamil Nadu Hindu Religious Institutions (Officers and Servants) Service Rules, 1964

(2)The Commissioner shall sanction the lump-sum amount to the nominee, legal heirs of the employee who dies in harness. The amount shall be sanctioned even in the case of suicide, murder and unnatural death like accident, poisoning, drowning and burning.