Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Kerala - Subsection Section 14(5) in THE THUNCHATH EZHUTHACHAN MALAYALAM UNIVERSITY ACT, 2013 (5)No person other than the Ex-officio members shall be eligible to hold theoffice as member of the Executive Committee for more than two terms in succession.
