Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 49] [Entire Act] State of Odisha - Subsection Section 49(3) in The Orissa Co-operative Societies Act, 1962 (3)All moneys and dividends referred to in Sub-Section (1) and Sub-Section (2) shall be paid to the State Government from out of the 'Principal State Partnership Fund'.
