Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10B] [Entire Act] State of Uttarakhand - Subsection Section 10B(6) in Uttarakhand Panchayati Raj Act, 2016 (6)Save as otherwise provide in this Act, the term of office of Pradhan shall expire with the term of the Gram Panchayat.]
