Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 83(4)] [Section 83] [Entire Act]

State of Kerala - Subsection

Section 83(4)(a) in The Kerala Value Added Tax Act, 2003

(a)identifying the document containing the statement and describing the manner in which it was produced;