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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Haryana - Subsection

Section 6(3) in Haryana Municipal (Registration and Proper Control of Dogs) Bye-laws 2005

(3)After the suspension of the licence on offence of cruelty to a dog, the dog shall be kept in the enclosure fixed by committee at the expense of the owner @ Rs. 100/- per day.