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Allahabad High Court

Vijai Kumar Gaur And 5 Others vs State Of U.P. And Anothers on 3 January, 2020

Author: Yashwant Varma

Bench: Yashwant Varma





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 69
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 57983 of 2019
 

 
Applicant :- Vijai Kumar Gaur And 5 Others
 
Opposite Party :- State Of U.P. And Anothers
 
Counsel for Applicant :- Ashish Sahu
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Yashwant Varma,J.
 

Learned counsel for the applicants prays for permission to have the instant application dismissed as withdrawn.

Order accordingly.

Order Date :- 3.1.2020 Arun K. Singh (Yashwant Varma, J.)