Allahabad High Court
Vijai Kumar Gaur And 5 Others vs State Of U.P. And Anothers on 3 January, 2020
Author: Yashwant Varma
Bench: Yashwant Varma
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 69 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 57983 of 2019 Applicant :- Vijai Kumar Gaur And 5 Others Opposite Party :- State Of U.P. And Anothers Counsel for Applicant :- Ashish Sahu Counsel for Opposite Party :- G.A. Hon'ble Yashwant Varma,J.
Learned counsel for the applicants prays for permission to have the instant application dismissed as withdrawn.
Order accordingly.
Order Date :- 3.1.2020 Arun K. Singh (Yashwant Varma, J.)