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[Cites 0, Cited by 0] [Section 9(6)] [Section 9] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 9(6)(c) in Arunachal Pradesh Goods Tax Act, 2005

(c)the transfer will not be by way of a sale made in Arunachal Pradesh; the amount of the tax credit shall be reduced by the prescribed percentage.