Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 15 in Punjab Intoxicating Spirituous Preparations Import, Export Transport, Possession and Sale Rules, 1952 15. The license fee shall be annual and as fixed by the Excise and Taxation Commissioner, Punjab, from time to time.
