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[Cites 0, Cited by 0] [Section 44DB(5)] [Section 44DB] [Entire Act]

Union of India - Subsection

Section 44DB(5)(e) in The Income Tax Act, 1961

(e)"co-operative bank" shall have the meaning assigned to it in clause (cci) of section 5 of the Banking Regulation Act, 1949 (10 of 1949);