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State of Haryana - Section

Section 19 in The Haryana Maintenance of Parents and Senior Citizen Rules, 2009

19. Registration and acknowledgment of appeal.

- On receipt of an appeal, the Appellate Tribunal shall register it in a register to be maintained for the purpose in such form as the State Government may direct and shall after registering such appeal give an acknowledgment to the appellant specifying the appeal number and the next date of hearing in From J.