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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Punjab - Subsection

Section 5(1)(g) in The Punjab District Planning Committees Act, 2005

(g)to perform such other additional functions relating to district planning and coordination and monitoring of the activities of different departments of the State Government, as may be assigned to the Committee by the State Government.