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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Gujarat - Subsection

Section 6(ix) in The Nirma University of Science and Technology Act, 2003

(ix)to sponsor and undertake research in all aspects of science and technology and allied areas;
(X)to collaborate or associate with, advise, administer, control, develop, maintain, or take over by way of merger or otherwise, any educational institution with like or similar objects;