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State of Uttar Pradesh - Section

Section 8 in U.P. Reserve Guard Jail Warders Service Rules, 1983

8. Academic qualification.

- A candidate for direct recruitment to the post of Reserve Guard Warder in the Service must-
(1)have passed the High School Examination of the Board of High School and Intermediate Education, Uttar Pradesh or an examination declared by the Governor as equivalent thereto.
(2)possess working knowledge of Hindi written in Devnagri script.