Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of West Bengal - Subsection

Section 12(1)(m) in West Bengal Municipal (Building) Rules, 2007

(m)location and details of fixed fire protection installations such as sprinklers, wet risers, hose reels, drenches and carbon dioxide installation;