Rajasthan High Court - Jaipur
Moti Singh Rathore S/O Late Shri Devi ... vs Union Of India on 5 July, 2019
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Writ Restoration Application No. 118/2019
Moti Singh Rathore S/o Late Shri Devi Singh, Aged About 53
Years, Resident Of D-234, Kardhani Scheme, Kalwar Road,
Jaipur.
----Petitioner
Versus
1. Union Of India, Through Defence Account Controller (Air
Force), Ulan Battar Road, Palam, Delhi Cantt.
2. The Cgda, Ulan Battar Road, Palam Delhi Cantt.
3. The Controller Of Defence Accounts, (Air Force) Dehra-
Dun.
----Respondents
For Petitioner(s) : Mr. Mirza Faisal Baig For Respondent(s) :
HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA Judgment / Order 05/07/2019 For the reasons stated, the writ petition is restored to its original number. Application for restoration accordingly stands disposed of.
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