Section 2(1)(l) in The Indian Administrative Service (Appointment by Promotion) Regulations, 1955

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Union of India - Subsection

Section 2(1)(l) in The Indian Administrative Service (Appointment by Promotion) Regulations, 1955

(l)["Year" means the period commencing on the first day of January and ending on the thirty first day of December of the same year.] [Amended vide Notification No. 14015/52/96-AIS(I)-A, dated 31.12.97]

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Union of India - Subsection

Section 2(1)(l) in The Indian Administrative Service (Appointment by Promotion) Regulations, 1955