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[Cites 0, Cited by 0] [Article 371F] [Constitution]

Constitution Subarticle

Article 371F(o) in Constitution of India

(o)if any difficulty arises in giving effect to any of the foregoing provisions of this article, the President may, by order , do anything (including any adaptation or modification of any other article) which appears tohim to be necessary for the purpose of removing the difficulty: