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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Maharashtra - Subsection

Section 4(1)(i) in Maharashtra Land Revenue Code, 1966

(i)the districts [(including the City of Bombay)] [These brackets and words were substituted for the brackets and words '(excluding the City of Bombay)' by Maharashtra 47 of 1981, sections 3 and 4.] which constitute a division;