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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(1)(d) in The Salsette Estates (Land Revenue Exemption Abolition) Act, 1951

(d)"kowl" means a lease, a farm or an agreement under which an estate is held from the State Government;