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[Cites 0, Cited by 0] [Section 66(1)] [Section 66] [Entire Act]

State of Tripura - Subsection

Section 66(1)(a) in The Tripura Co-operative Societies Rules, 1976

(a)remove the committee of a society and appoint a new committee in its place consisting of three or more members of the society to manage the affairs of the society ; or