6. Application for licence in case of existing Lifts.
- Every owner of a place in which a Lift has been erected and is being worked immediately before the date of the commencement of the Act and is in operation, shall apply in Form "H" along with a fee of Rs. 500 (Rupees five hundred only) remitted into a Government Treasury and a copy of Insurance Policy for the persons using such Lift and obtain licence in Form "F" within two months from the date of commencement of the Act.
