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[Cites 0, Cited by 0] [Section 148(1)] [Section 148] [Entire Act]

State of Uttar Pradesh - Subsection

Section 148(1)(b) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(b)any other sum declared by or under this Act or by any rule or bye-law made under the Northern India Ferries Act, 1878, (Act 17 of 1878), to be recoverable in the manner provided by this Chapter.