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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Chattisgarh - Subsection

Section 41(2) in The Chhattisgarh Sah Chikitsa Parishad Act, 2001

(2)The Council may direct the removal forever or for a specified period from the State Register, the name of any Registered Paramedical Practitioner for the same reason for which registration may be prohibited by the Council under Section 40.