Bombay High Court
Mauj Mobile Pvt Ltd vs Mohalla Tech Pvt Ltd And 5 Ors on 6 April, 2021
Author: G.S. Patel
Bench: G.S. Patel
18-IAL7847-2021 IN COMIPL7837-2021.DOC
Atul
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
IN ITS COMMERCIAL DIVISION
INTERIM APPLICATION (L) NOI. 7847 OF 2021
IN
COMMERCIAL IP SUIT (L) NO. 7837 OF 2021
Mauj Mobile Pvt Ltd ...Plaintif
Versus
Mohalla Tech Pvt Ltd & Ors ...Defendants
Dr Veerendra Tulzapurkar, Senior Advocate, with Rashmin
Khandekar, Janhvi Chadha & Hardik Sampat, i/b Krishna &
Saurastri Associates LLP, for the Plaintiff
CORAM: G.S. PATEL, J
(Through Video Conferencing)
DATED: 6th April 2021
PC:-
1.Heard through video conferencing.
2. Affidavit in Repld to be fled and served on or before 16foth April 2021. Affidavit in Rejoinder to be fled and served on or before 22nd April 2021.
3. List the matter on 28th April 2021.
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4. All concerned will act on production of an ordinard copd of this order.
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