Supreme Court - Daily Orders
Komal Jain vs Union Of India on 15 December, 2014
Bench: Chief Justice, A.K. Sikri, R.K. Agrawal
ITEM NO.34 COURT NO.1 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
20617/2014
(Arising out of impugned final judgment and order dated 24/03/2014
in WPC No. 210/2014 passed by the High Court Of Delhi at N. Delhi)
KOMAL JAIN Petitioner(s)
VERSUS
UNION OF INDIA AND ANR Respondent(s)
(with appln. (s) for c/delay in filing SLP)
Date : 15/12/2014 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE R.K. AGRAWAL
For Petitioner(s) Mr.Vikram Nankani, Sr.Adv.
Mr.Sanjay Aggarwal, Adv.
Dr.G.K.Sarkar, Adv.
Mr.Prashant Srivastava, Adv.
Mr.Wattan Sharma, Adv.
Mr. Nikhil Jain,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Dismissed.
Signature Not Verified Digitally signed by (G.V.Ramana) Ramana Venkata Ganti Date: 2014.12.15 17:05:18 IST(Vinod Kulvi) Court Master Reason: Asstt.Registrar