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State of Tamilnadu - Section

Section 16 in General Rules for the Localization and Demarcation of Enclosures in Reserved Forests

16. Facing outwards on each post must be marked in tar the Government arrow, the letters R. F. (for Reserved Forests) and a consecutive pillar number.

The numbers only may also be marked on the inside of the pillars so as to be visible during inspections from inside and utilised for the location of interior lines, etc.