Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 212] [Entire Act] State of Tamilnadu - Subsection Section 212(10) in Tamil Nadu Panchayats Act, 1994 (10)There shall be no debate on any motion under this section.