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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(1)(d) in Punjab Urban Planning and Development Authority Building Rules, 2013

(d)"ancillary zone" in relation to any area means the land use zone ancillary or serving the dominant land use and includes all the conforming uses of the dominant land use but excludes all the nonconforming uses, whether existing or proposed;