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State of Tamilnadu - Section

Section 52 in The Tamil Nadu Apartment Ownership Rules, 1997

52. Notice to Association. - If an owner mortgages his unit, he shall notify to the Association, to the Manager or President of the Board, the name and address of the mortgagee, and the Association shall maintain such information- in a book entitled "Mortgages of Units". and the Association shall maintain such information- in a book entitled "Mortgages of Units".