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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Odisha - Subsection

Section 10(6) in Orissa Electricity Regulatory Commission (Terms and Conditions for Open Access) Regulation, 2005

(6)In the event of any dispute on the capacity of the transmission system available or the existence or absence of operational constraints and capacity in the distribution system on the determination by the STU, the same shall be referred to the Commission for decision.