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[Cites 0, Cited by 0] [Section 5(3)] [Section 5] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 5(3)(c) in Securities and Exchange Board of India (Settlement Proceedings) Regulations, 2018

(c)whether the applicant is in compliance with securities laws or any order or direction passed under securities laws, to the satisfaction of the Board;