Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 151(1)] [Section 151] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 151(1)(d) in Arunachal Pradesh Panchayat Raj Act, 1997

(d)to prohibit or regulate the use of roads, public streets or other public streets or other public places;