- The sanction of the Director is required for the appointment of officers as Superintendent or Assistant Superintendents, if their total emoluments will exceed Rs. 240 and that of Government if their emoluments will exceed Rs. 550. In other cases the appointments are made by the District Education Officer in charge of the school provided that in the case of a Government High/Higher Secondary, the sanction of the Managing Committee will suffice, if the total emoluments do not exceed Rs. 125 a month.[Cf. Article 28(11), 45(2) and 66(xx), Government Resolution no. 3961-E., dated the 19th November, 1925.]
