Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 107] [Entire Act] Union of India - Subsection Section 107(1) in Consumer Protection Act, 2019 (1)The Consumer Protection Act, 1986 (68 of 1986) is hereby repealed.
