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[Cites 0, Cited by 0] [Section 101] [Entire Act]

State of Bihar - Subsection

Section 101(13) in The Bihar Motor Vehicles Rules, 1992

(13)The agent shall on demand by the Police Officer in uniform not below the rank of Sub-Inspector of Police or an Inspector or Assistant Inspector of Motor Vehicles in uniform produce his agent's licence for inspection.Explanation. - For the purpose of Section 93 and of this Rule, persuading any person, soliciting or attempting to persuade any person, to travel in a vehicle shall be deemed to be acting as an agent for the sale of tickets for travel thereby.