Supreme Court - Daily Orders
Asstt.Commissioner Of Income ... vs Ipca Laboratories Ltd. on 3 July, 2019
Bench: Rohinton Fali Nariman, Surya Kant
ITEM NO.2 COURT NO.5 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
19270/2013
(Arising out of impugned final judgment and order dated 11-01-2011
in ITA No. 1757/2009 passed by the High Court Of Judicature At
Bombay)
ASSTT.COMMISSIONER OF INCOME TAX,MUMBAI Petitioner(s)
VERSUS
IPCA LABORATORIES LTD. Respondent(s)
IA No. 1/2013 - CONDONATION OF DELAY IN FILING
IA No. 2/2013 - CONDONATION OF DELAY IN REFILING
Date : 03-07-2019 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE SURYA KANT
For Petitioner(s) Mr. Zoheb Hussain, Adv.
Mr. Adit Khurana, Adv.
Mrs. Anil Katiyar, AOR
Mr. B. V. Balaram Das, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The Special Leave Petition is dismissed.
(R. NATARAJAN) (RENU DIWAN) COURT MASTER (SH) ASSISTANT REGISTRAR Signature Not Verified Digitally signed by R NATARAJAN Date: 2019.07.03 16:14:10 IST Reason: