Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] Union of India - Subsection Section 6(iii) in The Indian Administrative Service (Appointment by Promotion) Regulations, 1955 (iii)[deleted] [Deleted vide DP&AR Notification No. 11039/3/78-AIS(I), dated 2/6/79].
