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State of Tamilnadu - Section

Section 9 in Tamil Nadu Occupants of Kudiyiruppu (Conferment of Ownership) Rules, 1972

9. Deposit of compensation in the Court under section 10.

- Where the authorised officer deposits the amount of compensation in the Court, he shall send a report in Form V to the Court explaining the facts of the case and the reasons for depositing the amount of compensation in the Court.