Bombay High Court
Union Of India vs Anita Sitaram Naik And Ors. on 6 February, 2026
FARAD CONTINUATION SHEET NO.
THE HIGH COURT OF JUDICATURE AT BOMBAY 17
CIVIL APPELLATE JURISDICTION
FIRST APPEAL NO. 1525 OF 2025
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Office Notes, Office Memoranda of Coram, Court's or Judge's order appearance, Court's Orders or directions and Registrar's orders
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CORAM : SHRI. S.R.AGRAWAL REGISTRAR (JUDL -II) DATE : 06/02/2026 None Present Re-issue notices to respondent Nos. 1 to 3, alongwith reminder to the concerned Principal District Judge, returnable by 08 weeks.
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