Section 110(5)(j) in Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014

[Cites 0, Cited by 0] [Section 110(5)] [Section 110] [Entire Act]

State of Punjab - Subsection

Section 110(5)(j) in Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014

(j)As regards supplies and services-

(i)the instance of calls for tenders being made before contracts are given and on comparison of local rates with those at important trade centers before placing orders;

(ii)comparison of rates in the neighbouring localities for the supply obtained and contracts entered; and

(iii)in cases of water and electric supplies and other similar works, the comparison of quantity of the work done with the consumption of fuel; and

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State of Punjab - Subsection

Section 110(5)(j) in Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014