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[Cites 0, Cited by 0] [Section 59(1)] [Section 59] [Entire Act]

State of Andhra Pradesh - Subsection

Section 59(1)(d) in Hyderabad Metropolitain Water Supply Sewerage Act, 1989

(d)to provide a closed drain in substitution of open drain or to provide such other appliance or thing either newly or in substitution of any existing appliance or thing or to provide both a closed drain and such other appliance or thing in substitution of the existing open drain and other appliance or thing which is or is likely to be injurious to health;