Section 18A(2)(d) in The Foreign Exchange Management (Transfer or Issue of any Foreign Security) Regulations, 2004

[Cites 0, Cited by 0] [Section 18A(2)] [Section 18A] [Entire Act]

Union of India - Subsection

Section 18A(2)(d) in The Foreign Exchange Management (Transfer or Issue of any Foreign Security) Regulations, 2004

(d)The facility extended by the domestic AD bank to the Indian party / JV / WOS / SDS is governed by the prudential norms and other guidelines issued by the Department of Banking Operations and Development, Reserve Bank; and

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Union of India - Subsection

Section 18A(2)(d) in The Foreign Exchange Management (Transfer or Issue of any Foreign Security) Regulations, 2004