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Union of India - Section

Section 126 in The Drugs and Cosmetics Rules, 1945

126. [ Standards for substances intended to be used for the destruction of vermin or insects which cause disease in human beings or animals- [Substituted by S.O. 400, dated 24.1.1964 (w.e.f. 1.2.1964).]

[* * *][Disinfectants. - The standards for disinfectants shall be such as are laid down in Schedule O.] [Substituted by S.O. 400, dated 24.1.1964 (w.e.f. 1.2.1964).]