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State of Bihar - Section

Section 90 in Bihar Financial Rules, 1950

90.

The receipts of cash and stores balances should be prepared by the relieved Government servant, but the relieving Government servant should note any instruction therein so that the Superintending Engineer or the Executive Engineer as the case may be, may pass such orders in respect of any deficient articles as may be necessary. A copy of the receipts may be given to the relieved Government servant, if desired by him.