Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3E] [Entire Act] State of Assam - Subsection Section 3E(1) in The Assam Agricultural Produce Market Act, 1972 (1)The Marketing Board Fund shall be utilised by the Board for discharge of functions entrusted to the Board under this Act.
