Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 11] [Entire Act] State of Odisha - Subsection Section 11(1) in Orissa Value Added Tax Act, 2004 (1)The tax shall be levied under this Act on every dealer who is liable to pay tax under section 10 on his taxable turnover of sales.
