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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Maharashtra - Subsection

Section 14(20) in Dr. Babasaheb Ambedkar Technological University Act, 2014

(20)The Vice-Chancellor shall arrange for the establishment and maintenance of Regional centres and Sub-centres at different places as may be required from time to time and delegate to any employee such powers as are necessary for their efficient functioning.